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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(ii) in Companies (Appointment of Sole Agents) Rules, 1975

(ii)Whether any commission is paid to sole selling agents in respect of direct sales made by the company. If such direct commission is at the same rates as paid to sole selling agents in respect of sales made through sole selling agents. Justification thereof.