Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] NCT Delhi - Subsection Section 18(ii) in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981 (ii)167 square metres (but not less than 105 square metres) in the case of an individual belonging to the middle income group; and
