Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(2) in Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978 (2)It extends to the whole of the State of [Telangana] [Substituted by G.O.Ms.No.236, Revenue (Excise II) Department, dated 15.12.2015.].
