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State of Tamilnadu - Section

Section 2 in The Chennai Corporation Health, Malaria and Family Welfare Subordinate Services bye-laws, 2009

2. Constitution.

- The service shall consists of the following categories of posts in the Class-III and Class-IV Services of the Corporation of Chennai, namely:-
Class-III
  Category-1 : Senior Analyst
  Category-2 : Junior Analyst
  Category-3 : Statistical Supervisor
  Category-4 : Sanitary Inspector/ B&D Registrar
  Category-5 : Pharmacist (Allopathy)
  Category-6 : Lab. Technician
  Category-7 : Sanitary Officer/ Health Educator
  Category-8 : Entomological Assistant
  Category-9 : Field Assistant
  Category-10 : Research Assistant/ Micro Biologist
  Category-11 : Bio-Chemist
  Category-12 : Asst. Bio-Chemist
  Category-13 : Medical Store Keeper
  Category-14 : Nursing Superintendent
  Category-15 : Asst. Nursing Superintendent/ Public Health Nursing Trainer
  Category-16 : Maternal & Child Health Officer (Mcho)
  Category-17 : Staff Nurse
  Category-18 : Chief Pharmacist
  Category-19 : Auxiliary Nurse/ midwife/ mphw
  Category-20 : Lady Health Visitor
  Category-21 : Dietician
  Category-22 : Head Cook
Class-IV
  Category-23 : Junior Cook
  Category-24 : Burial Ground Assistant