Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(3)The candidate should have passed or appeared for the final year of B.Tech/ B. E/AMIE/B. Pharmacy/B. Arch/ B.Planning or equivalent Examination to seek admission into the Post Graduate courses and its specializations specified under the Categories below:-Category-I. - For conventional M.Tech/ M.E. programmes in Civil, ECE, Mechanical, EEE, Computer Science, Biotechnology, Bio-Medical Engineering, Chemical Engineering with related specializations, M.Pharmacy and M. Planning.Category-II. - M.Tech Programmes with Specializations in Remote Sensing, Geo Engineering, Industrial Engineering, Electronics and Instrumentation, Nano-Technology, Marine Engineering and Mechanical Handling, Industrial Metallurgy, Industrial Process Instrumentation and M. Planning.Category-III. - M.Arch (Architectural conservation, Architecture in Interior Design), M.U.R.P. and M.Tech programme in Energy Systems, Digital Systems and Computer Electronics, Embedded Systems, Information Technology, Software Engineering, Environmental Management, Environmental Geo-Matics, Spacial Information Technology, Geo-Informatics and Surveying Technology, Water and Environmental Technology, Control Engineering, Instrumentation and controls.