Section 11A(16) in Rajasthan High Court Staff Service Rules, 2002
(16)Senior Personal Assistants-Cum-Judgement Writers. - Recruitment to 50% posts of Senior Personal Assistants-cum-Judgement Writers shall be made by promotion on the recommendation of a Committee nominated by the Appointing Authority adjudging suitability of candidates on the criteria of seniority-cum-merit from amongst the Personal Assistants-cum-Judgement Writers and 50% on the basis of seniority-cum-efficiency from amongst the Personal Assistant-cum-Judgement Writers:Provided that no Personal Assistant shall be eligible for promotion to the post of Senior Personal Assistant-cum-Judgement Writer unless he has put in minimum 5 years service on the post of Personal Assistant-cum-Judgement Writer.Efficiency Test. - The suitability of the candidates for promotion against 50% posts of Senior Personal Assistant-cum-Judgement Writers, which are to be filled in on the basis of criteria of seniority, cum-efficiency, shall be adjudged on the basis of qualifying examination to be held to test the ability of the candidates in Short-hand speed.[Qualifying Test. [Substituted existing criteria under heading 'Qualifying Test' vide Order No. Estt./HC/2013/150 dated 18.5.2013.] - 1. Short Hand - (English) 100 words per minuteor(Hindi)80 words per minuteNote: - 6 minutes dictation given in Short-hand shall be transcribed within 45 minutes.]
