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Union of India - Section

Section 22 in Pharm.D. Regulations 2008

22. Methodology.

- To complete the project work following methodology shall be adopted, namely: -
(i)students shall work in groups of not less than two and not more than four under an authorised teacher;
(ii)project topic shall be approved by the Head of the Department or Head of the Institution;
(iii)project work chosen shall be related to the pharmacy practice in community, hospital and clinical setup. It shall be patient and treatment (Medicine) oriented, like drug utilisation reviews, pharmacoepidemiology, pharmacovigilance or pharmacoeconomics;
(iv)project work shall be approved by the institutional ethics committee;
(v)student shall present at least three seminars, one in the beginning, one at middle and one at the end of the project work; and
(vi)two-page write-up of the project indicating title, objectives, methodology anticipated benefits and references shall be submitted to the Head of the Department or Head of the Institution.