Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 187(5)] [Section 187] [Entire Act] State of Chattisgarh - Subsection Section 187(5)(ii) in The Chhattisgarh Motor Vehicles Rules, 1994 (ii)the motor cycle can rotate free about the vertical axis which lies between connection with the trailer and the centre of the rear wheel;