Section 187(5) in The Chhattisgarh Motor Vehicles Rules, 1994
(5)A motor cycle with two wheels without a side car shall not draw a trailer unless combination complies with the following requirements :(i)the connection of the trailer with the motor cycle shall be made within the wheel base of the motor cycle;(ii)the motor cycle can rotate free about the vertical axis which lies between connection with the trailer and the centre of the rear wheel;(iii)the motor cycle remains always in a vertical plane without the rider having to balance it;(iv)the trailer has automatic over running brakes;(v)the unladen weight and the laden weight of the trailer does not exceed ninety kilograms and one hundred eighty kilograms respectively;(vi)the overall length, width and height of the trailer does not exceed one hundred and twenty centimetres;(vii)the track of the two wheels of the trailer does not exceed 70 percent of its overall width.
