Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] Chota Nagpur Division - Subsection Section 98(3) in Chota Nagpur Tenancy Act, 1908 (3)The foregoing Sections of this Chapter shall, subject to any rules made in this behalf under Section 264, apply to every revision and settlement referred to in sub-section (1) or sub-section (2).
