Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 49(2) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(2)Every participant shall make available for the inspection of the depository in which it is a participant all records referred to in subregulation (1).