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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(2)(b) in Punjab Boiler Operation Engineers' Rules, 2001

(b)familiarity with the provisions of the Indian Boiler Regulations, 1950 including calculations of dead weight safety valve, the weight and position of ball on a ever and weight safety valve;