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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(2) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(2)When any resolution involves several points for discussion it shall be in the discretion of the presiding member to divide the resolution, and put each or any point to vote separately as he may think fit.