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State of Odisha - Section

Section 50 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

50. Discussion.

(1)Discussion on a resolution shall be strictly limited to the subject of the resolution.
(2)When any resolution involves several points for discussion it shall be in the discretion of the presiding member to divide the resolution, and put each or any point to vote separately as he may think fit.