Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(1)Every'manufacturer or repairer of, or dealer in weight or measure licensed under the Act and these rules shall maintain a register in the appropriate form set out in Schedule X.