Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Assam - Subsection Section 76(10) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (10)Provisions of National Building Code 2005 shall apply in case of those provisions, which are not specified in these rules.
