Himachal Pradesh High Court
Rajat Kumar Bhalotia vs . Tech Medicare Pvt. Ltd. & Anr. on 18 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajat Kumar Bhalotia Vs. Tech Medicare Pvt. Ltd. & anr.
Cr. MMO No.166 of 2018 .
18.09.2023 Present: Ms. Shalini Thakur, Advocate, for the petitioner.
Mr. Rajiv Jiwan, Senior Advocate with Mr. Nitin, Advocate, for the respondents.
At the request of learned counsel for the parties, of the matter is sent for mediation. With the consent of the learned counsel for the parties, Shri G.D. Verma, learned rt Senior Advocate, is appointed as Mediator in this matter.
The parties/their respective counsel are directed to appear before the learned Mediator 22.09.2023 at 1:00 p.m. in the main Mediation Centre, H.P. High Court.
Learned Mediator is requested to submit his report within a period of three weeks. Record be sent to the learned Mediator forthwith.
List the case for consideration on 30.10.2023.
( Sushil Kukreja )
September 18, 2023 Judge
(VH)
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