Himachal Pradesh High Court
Rajat Kumar Bhalotia vs . Tech. Medicare Pvt. Ltd. on 17 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajat Kumar Bhalotia vs. Tech. Medicare Pvt. Ltd. & Anr.
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Cr.MMO No.166 of 2018 17.07.2023 Present: Mr. Sanjay Verma, Advocate, vice Ms. Shalini Thakur, Advocate, for the petitioner. Mr. Prashant Sharma, Advocate, vice Mr. Suneet Goel, Advocate, for the respondents.
At the request of learned vice counsel for the petitioner, list on 18.09.2023.
( Sushil Kukreja )
July 17, 2023 Judge
(subhash)
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