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State of West Bengal - Section

Section 50 in The West Bengal Motor Vehicles Rules, 1989

50. Issue of duplicate of conductor's licence.

(1)When a duplicate conductor's licence is issued under rules 47, 48 and 49 of these rules, it shall be clearly stamped, "duplicate" in red ink and shall be marked with the date of issue of the duplicate and the seal of the licensing authority.
(2)If the licensing authority who issues a duplicate conductor's licence is not the authority by whom the conductor's licence was issued, he shall intimate the fact to that authority.
(3)If the licensing authority who affixes a new photograph to a duplicate conductor's licence is not the authority by whom the conductor's licence was issued, he shall forward the second copy of the photograph to that authority for record.