Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(ii) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(ii)one practical/clinical examination, including Viva-Voce, in the subject of specialty, to test the candidate’s acumen and his ability and working knowledge in the practice of the specialty and there shall be four examiners together, including one Supervisor (Guide) in the subject, for examining the candidate.