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State of West Bengal - Section

Section 17 in The West Bengal State Homoeopathic Health Service Act, 2002.

17. Scales of pay of persons appointed to the posts in the State Homoeopathic Health Service.

(1)The scales of pay of persons appointed to the teaching posts, or to the teaching administrative posts, in the West Bengal Homoeopathic Education Service shall be such as may be prescribed.
(2)The scales of pay of persons appointed to the posts included in the cadre for the West Bengal Homoeopathic Health Service shall be such as may be prescribed.