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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(n) in The Bangalore Metro Railway (General) Rules, 2011

(n)"Auxiliary Systems Controller" means an employee of the Bangalore Metro Railway competent and responsible for the control of the Auxiliary systems including tunnel ventilation system, station air conditioning and building management system of the Bangalore Metro Railway;