Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(8) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(8)[***] [[Omitted as per Commission's Notification No. TNERC/DC/8-6 dated 10.9.2007 (w.e.f 3.10.2007) before omission stood as under:'The application for H.T / L.T. industries under 'Red Category' or highly polluting as notified by the Government/ Tamil Nadu Pollution Control Board from time to time shall be received only on production of letter of 'consent to establish ' issued by Tamil Nadu Pollution Control Board along with the application by the prospective consumer.]]