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[Cites 0, Cited by 0] [Section 1001(2)] [Section 1001] [Entire Act]

Bengal Presidency - Subsection

Section 1001(2)(e) in Police Regulations, Bengal , 1943

(e)one copy to A.D.N.E. direct.
(iv)The Superintendent/Commandant is responsible that all necessary action is taken on the Assistant Inspector Armourer's inspection report and that a certificate is submitted to the Inspector-General (through the Deputy Inspector-General) as soon as possible that all repairs and replacements recommended by the Assistant Inspector Armourer have been carried out.