Himachal Pradesh High Court
Ravinder Singh Ravi vs . State Of H.P & Ors. on 18 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
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Ravinder Singh Ravi vs. State of H.P & Ors.
CWP No.1013/2021A 18.5.2022 Present: Mr. Bhag Chand Sharma, Advocate, for the petitioner.
Mr. Shiv Pal Manhans, Addl. Advocate General, Mr. Yudhbir Singh Thakur and Mr. Bhupinder Singh Thakur, Dy. Advocates General, for the respondents- State.
Mr. Rahul Mahajan, Advocate, for respondent No.3.
As prayed for by learned counsel for respondent No.3, list on 29th June, 2022.
( Chander Bhusan Barowalia ) Judge 18th May, 2022 (CS) ::: Downloaded on - 18/05/2022 20:10:35 :::CIS