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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2)(e) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(e)Through verification of Muster Roll entries and payments made to workers during specified period by establishing direct contact with the workers whose names are entered in the Muster Rolls by conducting household survey.