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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(3) in The U.P. Factories Rules, 1950

(3)The spittoons shall be of either of the following types-
(a)a galvanised iron container with a conical funnel-shaped cover. A layer of suitable disinfectant liquid shall always be maintained in the container; or
(b)a container filled with dry, clean sand and covered with a layer of bleaching powder and quick lime; or
(c)any other type approved by the Chief Inspector.