Himachal Pradesh High Court
Sh. Minka Ram vs . Shri Hukam Chand & Ors. on 7 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Sh. Minka Ram vs. Shri Hukam Chand & ors.
CMPMO No.49 of 2023 07.03.2023 Present: Mr. Romesh Verma, Senior Advocate with Ms. Shruti Sharma, Advocate, for the petitioner.
Mr. Janesh Gupta, Advocate, for respondents No.1 to 5.
None for respondent No.6.
CMPMO No.49 of 2023 Though respondent No.6 stands duly served, but none has put in appearance on his behalf despite repeated calls, hence, he is ordered to be proceeded against ex parte.
At the joint request of learned counsel for the parties, list on 12.04.2023.
CMP No.1014 of 2023 No reply is intended to be filed by the non-
applicants/respondents.
Heard. Interim order dated 23.01.2023 is made absolute during the pendency of the present petition.
Application stands disposed of.
( Sushil Kukreja ) Judge 7th March, 2023 (reena) ::: Downloaded on - 09/03/2023 20:34:21 :::CIS