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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(8)(e) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(e)In addition, synchronous motors shall also be provided with an apparatus to control watt-less current.
8.2.35Installation of Irrigation/Agriculture Pump Set. - All new pumping set connection/reconnections shall have the following: