Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] Union of India - Subsection Section 8(1)(e) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017 (e)one Civil Engineer, not below the rank of Superintending Engineer, nominated by the Board from a Government Department or Agency;