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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(b) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(b)personalised treatment of patient through long term examination along with treatment methods such as dietary, behavioural management, balances in daily routines;