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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(11A) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(11A)[ "family unit" means a family unit as explained in section 4;] [Clause (11A) was inserted, by Maharashtra 21 of 1975, Section 3(7).]