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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(b) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(b)If in any case NCPCR/SCPCR/National ECCE Council/State ECCE Council do not find a play school fit in their observation for the interest of child and recommend to competent authority or State Government, after consideration of competent authority.