Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 8 in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

8. Academic qualifications.

(1)A candidate for direct recruitment to a post in the Service must have passed Class V.
(2)A candidate for the post of driver (Light Vehicles) must, in addition, hold a driving licence for a light vehicle and also have at least three years experience of driving light vehicles.
(3)If the post of Driver (Heavy Vehicles) is sought to be filled by direct recruitment a candidate must in addition to the qualification referred to in sub-rule (1) hold a driving licence for a heavy vehicle and also have at least three years experience of driving heavy vehicles.