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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

(2)A candidate for the post of driver (Light Vehicles) must, in addition, hold a driving licence for a light vehicle and also have at least three years experience of driving light vehicles.