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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(a) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(a)training in pulse analysis, urology, stool examination, laboratory examination, case taking, investigations, diagnosis and management of common diseases by Sowa-Rigpa;