Section 3(4) in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968
(4)The State Government or any officer empowered by Government in this behalf may-(a)divide the Special Armed Force in groups;(b)sub-divide each group into battalions, and each battalion into companies, and each company into platoons, and platoons into sections or smaller sub-units;(c)post any group, battalion, company platoon, section or smaller sub-unit at such places as the State Government or such officer may deem fit.
