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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(4)(c) in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968

(c)post any group, battalion, company platoon, section or smaller sub-unit at such places as the State Government or such officer may deem fit.