Madhya Pradesh High Court
Prashant Singh vs The State Of Madhya Pradesh on 10 January, 2025
1 WP-676-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 676 of 2025 (PRASHANT SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 10-01-2025 Shri Rahul Mishra, learned counsel for the petitioners.
As prayed, list on 15.01.2025.
(VINAY SARAF) JUDGE P/-
Signature Not Verified Signed by: PREETI TIWARI Signing time: 10-01-2025 6:26:54 PM