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Securities And Exchange Board Of India - Section

Section 40 in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

40. Rights and obligations of depositories, etc.

- The depositories, participants, issuers, and issuers' agents, in addition to the rights and obligations laid down in the Depositories Act and the bye-laws shall have the rights and obligations arising from the agreements entered into by them.