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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Punjab - Subsection

Section 120(2) in The Punjab Panchayati Raj Act, 1994

(2)Where functions are entrusted to a Panchayat Samiti under sub-section (1), the Panchayat Samiti shall, in discharge of such functions, act as an agent of the State Government.