Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(2)If he does not distinguish it by an asterisk the question shall be printed in the list of questions for written answer which are called unstarred questions.