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State of Odisha - Section

Section 38 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

38. Starred and unstarred questions.

(1)A Member who desires an oral answer to his question shall distinguish it by an asterisk. Such a question is called a starred question.
(2)If he does not distinguish it by an asterisk the question shall be printed in the list of questions for written answer which are called unstarred questions.