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State of West Bengal - Section

Section 67 in Police Regulations, Calcutta, 1968

67. Motor ambulances. - (a) Motor ambulances available for use in Calcutta are stationed at Ambulance Headquarters, Chittaranjan Avenue, near the Central Avenue Fire Station.

(b)The ambulances are for use, free of charge, day and night, in removing persons found on the streets suffering from injuries due to street accidents or from sudden illness, to hospital.
(c)When telephoning for the ambulance, no telephone number is required. The Exchange operator will connect the call to the Ambulance Headquarters when the word "Ambulance" is used.
(d)Special care must be taken in giving the exact address to which the ambulance shall be sent.