Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of West Bengal - Subsection Section 67(c) in Police Regulations, Calcutta, 1968 (c)When telephoning for the ambulance, no telephone number is required. The Exchange operator will connect the call to the Ambulance Headquarters when the word "Ambulance" is used.
