Himachal Pradesh High Court
Sunil Dutt vs . Pnb & Anr. on 15 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Cr. Revision No. 564/2022 15.09.2023 Present: Mr. Paras Ram, Advocate, vice Mr. B.R. .
Kashyap, Advocate, for the petitioner.
Mr. Arvind Sharma, Advocate, for respondent No. 1.
Mr. Jitender Sharma, Additional Advocate General, for respondent No. 2/State.
of Learned vice counsel for the petitioner prays for an adjournment on the ground that arguing counsel is not rt available today.
As prayed, list on 22nd September, 2023.
( Sushil Kukreja ) Judge 15th September, 2023 (raman) ::: Downloaded on - 15/09/2023 20:38:42 :::CIS