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State of Odisha - Section

Section 20 in The Orissa Boilers Rules, 1970

20. Duties as an Inspecting Officer.

- As an Inspecting Officer an Inspector shall-
(a)maintain a schedule of such examination of boilers or parts thereof in such form as may be required by the Inspecting Authority;
(b)submit to the Inspecting Authority reports in such form as may be required by the Inspecting Authority on the results of the examination carried out on boilers or parts thereof in accordance with the standards laid down in the regulation and with particular reference to the variations therefrom ;
(c)report the results of the tests carried out on materials on scantings in his presence;
(d)maintain record of all tests (both destructive and non-destructive) carried out by him or under his supervision ; and
(e)when rariographic examinations are carried out to boilers or parts thereof or to other scantilings, give his opinion in writing to the Inspecting Authority with regard to the acceptability or otherwise of the parts examined in such form as may be required by the Inspecting Authority.