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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(e) in The Orissa Boilers Rules, 1970

(e)when rariographic examinations are carried out to boilers or parts thereof or to other scantilings, give his opinion in writing to the Inspecting Authority with regard to the acceptability or otherwise of the parts examined in such form as may be required by the Inspecting Authority.