Rajasthan High Court - Jodhpur
Forest Department Udaipur vs Smt. Meena And Ors on 20 April, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5356/2018
Raju And Ors
----Petitioners
Versus
Divi. Forest Officer Udaipur And Ors
----Respondents
Connected With
1. S.B. Civil Writ Petition No. 10774/2015
2. S.B. Civil Writ Petition No. 10775/2015
3. S.B. Civil Writ Petition No. 10777/2015
4. S.B. Civil Writ Petition No. 10778/2015
5. S.B. Civil Writ Petition No. 10779/2015
6. S.B. Civil Writ Petition No. 10780/2015
7. S.B. Civil Writ Petition No. 10781/2015
8. S.B. Civil Writ Petition No. 10782/2015
9. S.B. Civil Writ Petition No. 10783/2015
10. S.B. Civil Writ Petition No. 10784/2015
11. S.B. Civil Writ Petition No. 10785/2015
12. S.B. Civil Writ Petition No. 10786/2015
13. S.B. Civil Writ Petition No. 10787/2015
14. S.B. Civil Writ Petition No. 10788/2015
15. S.B. Civil Writ Petition No. 10789/2015
16. S.B. Civil Writ Petition No. 17105/2017
17. S.B. Civil Writ Petition No. 4873/2018
18. S.B. Civil Writ Petition No. 4874/2018
19. S.B. Civil Writ Petition No. 4940/2018
20. S.B. Civil Writ Petition No. 4941/2018
21. S.B. Civil Writ Petition No. 4982/2018
22. S.B. Civil Writ Petition No. 4984/2018
23. S.B. Civil Writ Petition No. 4986/2018
24. S.B. Civil Writ Petition No. 4988/2018
25. S.B. Civil Writ Petition No. 5275/2018
26. S.B. Civil Writ Petition No. 5276/2018
27. S.B. Civil Writ Petition No. 5277/2018
28. S.B. Civil Writ Petition No. 5278/2018
29. S.B. Civil Writ Petition No. 5279/2018
30. S.B. Civil Writ Petition No. 5280/2018
31. S.B. Civil Writ Petition No. 5282/2018
32. S.B. Civil Writ Petition No. 5297/2018
(D.B. SAW/128/2018 has been filed in this matter. Please refer the same for further orders)
(Downloaded on 20/04/2022 at 08:27:18 PM)
(2 of 2) [CW-5356/2018]
33. S.B. Civil Writ Petition No. 5358/2018
34. S.B. Civil Writ Petition No. 5360/2018
35. S.B. Civil Writ Petition No. 5362/2018
36. S.B. Civil Writ Petition No. 5364/2018
37. S.B. Civil Writ Petition No. 5365/2018
38. S.B. Civil Writ Petition No. 5367/2018
39. S.B. Civil Writ Petition No. 5369/2018
40. S.B. Civil Writ Petition No. 5370/2018
41. S.B. Civil Writ Petition No. 5398/2018
42. S.B. Civil Writ Petition No. 5404/2018
43. S.B. Civil Writ Petition No. 5405/2018
44. S.B. Civil Writ Petition No. 7211/2018
45. S.B. Civil Writ Petition No. 7214/2018
46. S.B. Civil Writ Petition No. 7215/2018
For Petitioner(s) : Mr. Sandeep Shah, Sr. Advocate
assisted by Mr. Abhimanyu Singh,
Mr. J. L. Purohit, Sr. Advocate assisted
by Mr. N.R. Budania
Mr. Girish Joshi
For Respondent(s) : Mr. S. L. Sukhwal, through VC
Mr. R. D. Bhadu,
Mr. Siddharth Mandawat for
Mr. Dilip Kawadia,
Mr. B. S. Sandhu,
Mr. L. K. Purohit,
Mr. Trilok Joshi
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 20/04/2022 The matter was heard for some time. Mr. L. K. Purohit, learned counsel appearing for the Revenue Department seeks some time to complete his instructions.
Time prayed for is allowed.
List the matter on 07.05.2022.
(VINIT KUMAR MATHUR),J 4-50/Vivek/-
(D.B. SAW/128/2018 has been filed in this matter. Please refer the same for further orders) (Downloaded on 20/04/2022 at 08:27:18 PM) Powered by TCPDF (www.tcpdf.org)