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[Cites 0, Cited by 15]

Rajasthan High Court - Jodhpur

Forest Department Udaipur vs Smt. Meena And Ors on 20 April, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
                    S.B. Civil Writ Petition No. 5356/2018

Raju And Ors
                                                                                  ----Petitioners
                                             Versus
Divi. Forest Officer Udaipur And Ors
                                                                              ----Respondents
                                    Connected With

                 1. S.B. Civil Writ Petition No. 10774/2015
                 2. S.B. Civil Writ Petition No. 10775/2015
                 3. S.B. Civil Writ Petition No. 10777/2015
                 4. S.B. Civil Writ Petition No. 10778/2015
                 5. S.B. Civil Writ Petition No. 10779/2015
                 6. S.B. Civil Writ Petition No. 10780/2015
                 7. S.B. Civil Writ Petition No. 10781/2015
                 8. S.B. Civil Writ Petition No. 10782/2015
                 9. S.B. Civil Writ Petition No. 10783/2015
                10. S.B. Civil Writ Petition No. 10784/2015
                11. S.B. Civil Writ Petition No. 10785/2015
                12. S.B. Civil Writ Petition No. 10786/2015
                13. S.B. Civil Writ Petition No. 10787/2015
                14. S.B. Civil Writ Petition No. 10788/2015
                15. S.B. Civil Writ Petition No. 10789/2015
                16. S.B. Civil Writ Petition No. 17105/2017
                 17. S.B. Civil Writ Petition No. 4873/2018
                 18. S.B. Civil Writ Petition No. 4874/2018
                 19. S.B. Civil Writ Petition No. 4940/2018
                 20. S.B. Civil Writ Petition No. 4941/2018
                 21. S.B. Civil Writ Petition No. 4982/2018
                 22. S.B. Civil Writ Petition No. 4984/2018
                 23. S.B. Civil Writ Petition No. 4986/2018
                 24. S.B. Civil Writ Petition No. 4988/2018
                 25. S.B. Civil Writ Petition No. 5275/2018
                 26. S.B. Civil Writ Petition No. 5276/2018
                 27. S.B. Civil Writ Petition No. 5277/2018
                 28. S.B. Civil Writ Petition No. 5278/2018
                 29. S.B. Civil Writ Petition No. 5279/2018
                 30. S.B. Civil Writ Petition No. 5280/2018
                 31. S.B. Civil Writ Petition No. 5282/2018
                 32. S.B. Civil Writ Petition No. 5297/2018

     (D.B. SAW/128/2018 has been filed in this matter. Please refer the same for further orders)
                          (Downloaded on 20/04/2022 at 08:27:18 PM)
                                                                     (2 of 2)                                            [CW-5356/2018]

                                                    33. S.B. Civil Writ Petition No. 5358/2018
                                                    34. S.B. Civil Writ Petition No. 5360/2018
                                                    35. S.B. Civil Writ Petition No. 5362/2018
                                                    36. S.B. Civil Writ Petition No. 5364/2018
                                                    37. S.B. Civil Writ Petition No. 5365/2018
                                                    38. S.B. Civil Writ Petition No. 5367/2018
                                                    39. S.B. Civil Writ Petition No. 5369/2018
                                                    40. S.B. Civil Writ Petition No. 5370/2018
                                                    41. S.B. Civil Writ Petition No. 5398/2018
                                                    42. S.B. Civil Writ Petition No. 5404/2018
                                                    43. S.B. Civil Writ Petition No. 5405/2018
                                                    44. S.B. Civil Writ Petition No. 7211/2018
                                                    45. S.B. Civil Writ Petition No. 7214/2018
                                                    46. S.B. Civil Writ Petition No. 7215/2018


                                   For Petitioner(s)                 :     Mr. Sandeep Shah, Sr. Advocate
                                                                           assisted by Mr. Abhimanyu Singh,
                                                                           Mr. J. L. Purohit, Sr. Advocate assisted
                                                                           by Mr. N.R. Budania
                                                                           Mr. Girish Joshi
                                   For Respondent(s)                 :     Mr.   S. L. Sukhwal, through VC
                                                                           Mr.   R. D. Bhadu,
                                                                           Mr.   Siddharth Mandawat for
                                                                           Mr.   Dilip Kawadia,
                                                                           Mr.   B. S. Sandhu,
                                                                           Mr.   L. K. Purohit,
                                                                           Mr.   Trilok Joshi



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 20/04/2022 The matter was heard for some time. Mr. L. K. Purohit, learned counsel appearing for the Revenue Department seeks some time to complete his instructions.

Time prayed for is allowed.

List the matter on 07.05.2022.

(VINIT KUMAR MATHUR),J 4-50/Vivek/-

(D.B. SAW/128/2018 has been filed in this matter. Please refer the same for further orders) (Downloaded on 20/04/2022 at 08:27:18 PM) Powered by TCPDF (www.tcpdf.org)