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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(4) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(4)The children of Defense Personals and Ex-Serviceman of Gujarat origin shall be included under the reserved category specified in this rule, if they have passed the qualifying examination from the schools located outside the Gujarat State and have scored minimum 40 per cent, marks in the National Aptitude Test in Architecture (NATA), Construction Technology Aptitude Test for the Bachelor of Construction Technology course, or the Interior Design Aptitude Test for the Bachelor of Interior Design course.